Telangana High Court
Managing Director Of Apsrtc, ... vs Smt. Gunakuntal Laxmi And 4 Others on 10 March, 2023
Bench: Lalitha Kanneganti
THE HON'BLE SMT. JUSTICE LALITHA KANNEGANTI
MACMA No.3068 of 2008
JUDGMENT:
When the matter is taken up for hearing, Mr. Thoom Srinivas, learned counsel for the appellant corporation seeks permission of this Court to withdraw the appeal.
Permission is accorded and this MACMA is dismissed as withdrawn. No order as to costs.
Miscellaneous applications, if any pending, shall also stand dismissed.
___________________________ LALITHA KANNEGANTI, J 10th March, 2023 gvl