Telangana High Court
Oriental Insurance Company ... vs Kunchapu Gangamani Kasa ... on 10 March, 2023
Bench: Namavarapu Rajeshwar Rao
THE HON'BLE SRI JUSTICE NAMAVARAPU RAJESHWAR RAO
M.A.C.M.A.NO.2451 OF 2016
JUDGMENT:
Today, when the matter is listed under the caption "for Orders", learned counsel for the appellant, sought permission of this Court to withdraw the present M.A.C.M.A.
2. Permission is accorded.
3. The M.A.C.M.A is accordingly dismissed as withdrawn. There shall be no order as to costs.
Miscellaneous Petitions, if any, pending shall stand closed.
__________________________________ NAMAVARAPU RAJESHWAR RAO, J Dated: 10-03-2023 CHS THE HON'BLE SRI JUSTICE NAMAVARAPU RAJESHWAR RAO M.A.C.M.A NO.2451 OF 2016 Dated: 10-03-2023 CHS