THE HON'BLE SMT. JUSTICE M.G.PRIYADARSINI
APPEAL SUIT No.164 of 2005
JUDGMENT:
Since there was no representation on behalf of appellants on the earlier occasion, the matter, which pertains to 2005, was directed to be listed today under the caption 'For Dismissal'. Even today, there is no representation on behalf of appellants. It is presumed that the appellants are not interested to proceed with the appeal.
Hence, the Appeal Suit stands dismissed for non-prosecution.
No order as to costs.
Miscellaneous applications, if any, pending shall stand dismissed.
______________________________ JUSTICE M.G. PRIYADARSINI 09.03.2023 Gms/Tsr 2 MGP,J A.S.No.164 of 2005 30 THE HON'BLE SMT. JUSTICE M.G.PRIYADARSINI APPEAL SUIT No.164 of 2005 09.03.2023 Gms/Tsr