Telangana High Court
The New India Assurance Company ... vs Shaik Mumtaj Begum 2 Ors, Khammam ... on 9 March, 2023
Bench: Lalitha Kanneganti
THE HON'BLE SMT. JUSTICE LALITHA KANNEGANTI
M.A.C.M.A. No.853 of 2010
JUDGMENT:
Learned counsel for the appellant seeks permission of the Court to withdraw the appeal.
2. Permission is accorded.
3. Accordingly, M.A.C.M.A. is dismissed as withdrawn. No order as to costs.
Miscellaneous applications, pending if any, shall stand closed.
__________________________ LALITHA KANNEGANTI, J March 09, 2023 mar