THE HON'BLE THE CHIEF JUSTICE UJJAL BHUYAN
AND THE HON'BLE SRI JUSTICE N. TUKARAMJI WRIT APPEAL No.884 of 2022 JUDGMENT: (Per the Hon'ble the Chief Justice Ujjal Bhuyan) Heard Mr. K.Sai Sri Harsha, learned counsel representing Mr. K.V.Bhanu Prasad, learned counsel for the appellant.
2. Learned counsel for the appellant seeks leave to withdraw the writ appeal.
3. Writ Appeal is accordingly dismissed on withdrawal. However, there shall be no order as to costs.
4. As a sequel, miscellaneous applications pending, if any, in this Writ Appeal, shall stand closed.
_______________________ UJJAL BHUYAN, CJ ______________________ N.TUKARAMJI, J Date: 05.01.2023 KL