Telangana High Court
S.Durga Rao, vs A. P. S. R. T. C on 31 January, 2023
Bench: M.G.Priyadarsini
HONOURABLE SMT. JUSTICE M.G. PRIYADARSINI
M.A.C.M.A.Nos. 3190 of 2018 & 334 of 2019
COMMON JUDGMENT:-
Pursuant to the request made by the learned counsel
appearing for both the parties, both the matters were referred
to Lok Adalat. On 12.11.2022 the lis in these appeals was
settled before the Lok Adalat and a common award was passed
by the Lok Adalath.
In view of the above, the M.A.C.M.As. are disposed of in
terms of the award passed by the Lok Adalat. There shall be no
order as to costs.
Miscellaneous applications, if any, pending shall stand
closed.
_____________________
JUSTICE M.G.PRIYADARSINI
31.01.2023
tsr 2 HONOURABLE SMT. JUSTICE M.G. PRIYADARSINI M.A.C.M.A.No. 3190 of of 2018 & 334 of 2019 DATE:31-01-2023