The Telangana State Road ... vs K.Suvarna Latha And 3 Others

Citation : 2023 Latest Caselaw 457 Tel
Judgement Date : 30 January, 2023

Telangana High Court
The Telangana State Road ... vs K.Suvarna Latha And 3 Others on 30 January, 2023
Bench: M.G.Priyadarsini
          HONOURABLE SMT. JUSTICE M.G. PRIYADARSINI

                 M.A.C.M.A.No. 1609 of 2018

JUDGMENT:-

      Pursuant to the request made by the learned counsel

appearing for both the parties, the matter was referred to Lok

Adalat. On 12.11.2022 the matter was settled before the Lok

Adalat and an award was passed by the Lok Adalath.


      In view of the above, the M.A.C.M.A. is disposed of in

terms of the award passed by the Lok Adalat. There shall be no

order as to costs.


      Miscellaneous applications, if any, pending shall stand

closed.


                                    _____________________
                                   JUSTICE M.G.PRIYADARSINI
30.01.2023

tsr 2 HONOURABLE SMT. JUSTICE M.G. PRIYADARSINI M.A.C.M.A.No. 1609 of 2018 DATE:30-01-2023