Sreeramula Srikrishna vs Sreeramula Sridevi Bhavani

Citation : 2023 Latest Caselaw 435 Tel
Judgement Date : 30 January, 2023

Telangana High Court
Sreeramula Srikrishna vs Sreeramula Sridevi Bhavani on 30 January, 2023
Bench: Chillakur Sumalatha, M.G.Priyadarsini
IN THE HIGH COURT OF JUDICATURE OF ANDHRA PRADESH
                    AT HYDERABAD
         FRIDAY THE TWENTY NINTH DAY OF APRIL
              TWO THOUSAND AND ELEVEN
                      :PRESENT:
         THEW HON'BLE SRI JUSTICE N.V. RAMANA
                         AND
       THE HON'BLE SRI JUSTICE: K. SURI APPARAO

                   F.C.A.Nos. 256 & 260 of 2011

Between:
Dr. Mohan Alexander S/o. late J. Rajan Alexander.
                                             Appellant/Respondent

                               AND
Malini Alexander W/o. Dr. Mohan Alexander, Occ : Business,
R/o. 8-2-401/C/13, Road No. 5, Banjara Hills, Hyderabad.
                                            Respondent/Petitioner.

FCA.No. 256 of 2011 :-
   Petition under Section 19 of Family Courts Act, against the
Judgment & Decree of the Court of the Judge, Family Court,
Hyderabad passed in OP. No. 957 of 2008, dated: 30-06-2010.
FCA.No. 260 of 2011 :-
   Petition under Section 19 of Family Courts Act, against the
Judgment & Decree of the Court of the Judge, Family Court,
Hyderabad passed in OP. No. 1161 of 2009, dated: 30-06-2010.

     These petitions coming on for hearing, upon perusing the Petition
and the grounds filed herein and upon hearing the arguments of Sri.
Silomkoti Siva Kumar, Advocate for the Petitioner in both petitions
and of Sri M.R. Harsha, Advocate for the Respondent in both
petitions, the Court made the following
ORDER:

"Heard both the counsel.

In view of the submissions made by the counsel on either side, elaborate re hearing is necessary. Hence list the appeal on 8.6.2011.

As agreed by both the counsel, the parties shall maintain status quo with regard to the properties."

ASSISTANT REGISTRAR //TRUE COPY// for ASSISTANT REGISTRAR To

1.The Judge, Family Court, Hyderabad

2.Malini Alexander W/o. Dr. Mohan Alexander, Occ : Business, R/o. 8-2-401/C/13, Road No. 5, Banjara Hills, Hyderabad.(By RPAD)

3.Dr. Mohan Alexander S/o. late J. Rajan Alexander, Occ : Doctor, R/o. 8-2-401/C/13, Road No. 5, Banjara Hills, Hyderabad.(BY RPAD)

4.One CC to Sri. Silomkoti Siva Kumar, Advocate(OPUC)

5.One CC to Sri. M.R. Harsha, Advocate(OPUC)

6.Two Spare copies TKK HIGH COURT NVR.J & KSAR.J DATE: 29-4-2011 ORDER FCA. NOS. 256 & 260 OF 2011 STATUS QUO DRAFTED BY TKK DT.02-05-2011.

HIGH COURT NVR.J & KSAR.J DATE: 29-4-2011 Note :- List the Appeals on 8.6.2011.

ORDER FCA. NOS. 256 & 260 OF 2011 STATUS QUO