THE HONOURABLE SRI JUSTICE K.SARATH
WRIT PETITION No. 2239 of 2023
ORDER:
This Writ Petition has been filed seeking a writ of mandamus seeking to issue a direction to the respondents to dispose of the Appeal filed by the petitioner dated 28.12.2021 for inter local district cadre transfer on the ground of her being a single women.
2. The learned counsel for the petitioner submits that the petitioner has filed an Appeal on 28.12.2021 against the impugned order dated 23.12.2021 for the change of local cadre on the ground of her being a single women and that she is taking care of her old aged parents, but the same has not been considered by the respondents so far.
3. The learned Government Pleader for Services-I takes notice and submits that the Appeal of the petitioner would be disposed by the concerned authorities.
4. In the light of the Judgment of this Court in W.P.No.9798 of 2022 dated 23.02.2022, this Writ Petition is disposed of with a direction to the respondents to dispose of ::2::
the Appeal filed by the petitioner within a period of (4) weeks from the date of receipt of a copy of this order by taking into consideration that she is a divorced women/ single lady teacher. There shall be no order as to costs.
5. Miscellaneous applications, if any pending, shall also stand closed.
_____________________ JUSTICE K.SARATH Dated:27.01.2023.
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