Telangana High Court
Yalamudi Sekhar vs Dharavath Laxmi on 24 January, 2023
Bench: A.Venkateshwara Reddy
THE HON'BLE SRI JUSTICE A.VENKATESHWARA REDDY
APPEAL SUIT No. 287 of 2021
JUDGMENT:
Heard learned counsel for the appellants. On instructions, it is submitted that matter is settled outside the Court. Therefore, while recording the submissions and considering the endorsement made on the grounds of Appeal to that effect, this Appeal Suit is dismissed as withdrawn.
However, in the circumstances of the case, there shall be no orders as to the costs. As a sequel, miscellaneous applications, if any pending, shall stands closed.
________________________________ A.VENKATESWHARA REDDY, J 24-01-2023 SA