Telangana High Court
Mr Visalavath Kishan Another vs The Apsrtc on 10 January, 2023
Bench: M.G.Priyadarsini
THE HON'BLE JUSTICE G. SRI DEVI
M.A.C.M.A. No. 142 of 2015
JUDGMENT:
There is no representation on behalf of the appellants even though the matter pertains to 2015. Hence, it is presumed that the appellants are not interested in prosecuting the appeal.
Hence, the appeal is dismissed for non-prosecution. No costs.
Miscellaneous petitions, if any pending, shall stand closed.
_____________________ JUSTICE G. SRI DEVI 30.03.2022 tsr 2 THE HON'BLE JUSTICE G. SRI DEVI M.A.C.M.A. No. 142 of 2015 DATE: 30-03-2022