THE HON'BLE SRI JUSTICE M.LAXMAN
CIVIL MISCELLANEOUS APPEAL No.612 of 2019
JUDGMENT:
1. The present Civil Miscellaneous Appeal has been directed against the Order dated 07.03.2019 in I.A.No.3447 of 2017 in O.S.No.695 of 2017 on the file of the Court of learned Chief Judge, City Civil Court, Hyderabad pending suit.
2. Heard learned counsel appearing on either side.
3. It is represented that the Suit viz., O.S.No.695 of 2017 is dismissed as not pressed by Order dated 06.12.2022. Since, the suit itself is dismissed, the present Appeal becomes infructuous.
4. Hence, the Civil Miscellaneous Appeal is dismissed as infructuous. No costs.
Miscellaneous Petitions, pending if any, shall stand closed.
______________________ JUSTICE M.LAXMAN 10.01.2023 ESP 2 THE HON'BLE SRI JUSTICE M.LAXMAN 15 C.M.A.No.612 of 2019 Dated: 10.01.2023 ESP