Telangana High Court
Tegala Ranga Reddy Panduranga ... vs Tegala Chenna Reddy on 22 February, 2023
Bench: M.G.Priyadarsini
THE HON'BLE SMT. JUSTICE M.G. PRIYADARSINI
APPEAL SUIT No. 738 OF 2008
JUDGMENT:
The Learned counsel for the appellant seeks permission of this Court to withdraw the Appeal as the parties settled the dispute amicably out of Court.
Permission is accorded and the Appeal Suit is accordingly dismissed as withdrawn. No order as to costs.
Miscellaneous applications pending, if any, shall stand closed.
_______________________________ JUSTICE M.G. PRIYADARSINI 22nd February, 2023 gms 2 53 THE HON'BLE SMT. JUSTICE M.G. PRIYADARSINI APPEAL SUIT No. 738 OF 2008 22.02.2023 gms