THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI
AND THE HON'BLE SRI JUSTICE PULLA KARTHIK WRIT APPEAL Nos.855 AND 866 OF 2022 COMMON JUDGMENT: (per AKS,J) Learned counsel for the appellants seek permission of this Court to withdraw the appeals with a liberty to the appellants to pursue the remedies available under law.
2. Permission is accorded.
3. Granting liberty as sought for, the Writ Appeals are dismissed as withdrawn. There shall be no order as to costs.
Miscellaneous Petitions, if any, pending in these Writ Appeals shall stand closed.
___________________________ ABHINAND KUMAR SHAVILI, J _________________ PULLA KARTHIK, J Date: 21-02-2023.
MD