Telangana High Court
Y.V. Mahender Reddy vs Ramulamma on 20 February, 2023
Bench: P Naveen Rao, Nagesh Bheemapaka
HON'BLE SRI JUSTICE P.NAVEEN RAO
AND
HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA
APPEAL SUIT NO.569 OF 2019
Date:20.02.2023
Between:
Y.V. Mahender Reddy, S/o.late Y. Yella Reddy,
Aged : 51 yrs, Occu : Ex-servicemen,
R/o.LIG 149, Balaji Nagar, Kukatpally,
Hyderabad
.....Appellant
And
Ramulamma W/o.late Hanumanth Reddy,
Aged 92 yrs, Occu : Household,
R/o.Flat No.304, Jagannath Residency,
Road No.6, Vidyanagar, Hyderabad 500 044 & others
.....Respondents
The Court made the following:
-2-HON'BLE SRI JUSTICE P.NAVEEN RAO AND HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA APPEAL SUIT NO.569 OF 2019 JUDGMENT : (Per Hon'ble Sri Justice P.Naveen Rao) Sri L.Prabhakar Reddy, learned counsel for the appellant circulated letter dated 17.02.2023 in the registry seeking permission of the Court to withdraw the Appeal Suit.
Permission is accorded.
Accordingly, the Appeal Suit is dismissed as withdrawn. Pending miscellaneous applications, if any, shall stand closed.
__________________ P.NAVEEN RAO,J _____________________________ NAGESH BHEEMAPAKA,J 20th February, 2023 Rds