Telangana High Court
Bollampally Sudarshan Reddy vs Reddygari Vineetha on 28 April, 2023
Bench: A.Santhosh Reddy
THE HONOURABLE SRI JUSTICE A.SANTHOSH REDDY
APPEAL SUIT NO.1480 OF 2018
JUDGMENT:
Learned counsel for the appellant submitted that the matter has been settled out of the Court and seeks permission of this Court to withdraw the Appeal Suit.
While recording the submissions of the learned counsel for the appellant, this Appeal Suit is dismissed as withdrawn. No costs.
Pending miscellaneous applications, if any, shall stand closed.
___________________________ JUSTICE A.SANTHOSH REDDY 28-04-2023 sa