Telangana High Court
P Jayanth Kumar And 2 Others vs Thoomukuntla Laxminarayana And ... on 26 April, 2023
Bench: A.Santhosh Reddy
THE HONOURABLE SRI JUSTICE A.SANTHOSH REDDY
APPEAL SUIT NO.968 OF 2017
JUDGMENT:
Learned counsel for the appellants has filed a letter dated 25.04.2023 along with a letter signed by appellants dated 05.04.2023 before the Registry seeking permission to withdraw the Appeal Suit.
Accordingly, this Appeal Suit is dismissed as withdrawn. No costs.
Pending miscellaneous applications, if any, shall stand closed.
___________________________ JUSTICE A.SANTHOSH REDDY 26-04-2023 sa