Telangana High Court
Neeradi Ramulu vs Syed Raofuddin on 25 April, 2023
Bench: Lalitha Kanneganti
THE HONOURABLE SMT. JUSTICE LALITHA KANNEGANTI M.A.C.M.A.No.1062 of 2011 JUDGMENT:
This MACMA is disposed of in terms of the Award passed by the Lok Adalat. No order as to costs. Consequently, miscellaneous petitions pending if any, shall stand closed.
LALITHA KANNEGANTI, J Date: 25.04.2023 gvl