The New India Assurance Co, Ltd vs K. Yadamma 6 Others

Citation : 2023 Latest Caselaw 1756 Tel
Judgement Date : 24 April, 2023

Telangana High Court
The New India Assurance Co, Ltd vs K. Yadamma 6 Others on 24 April, 2023
Bench: Lalitha Kanneganti
       HON'BLE SMT. JUSTICE LALITHA KANNEGANTI

                    M.A.C.M.A.No.1568 of 2008

JUDGMENT:

Learned counsel for the appellant-Insurance Company seeks permission to withdraw the appeal.

Permission is accorded and the appeal is dismissed as withdrawn. No order as to costs.

Miscellaneous petitions, if any pending in this appeal, shall stand dismissed.

_______________________ LALITHA KANNEGANTI, J 24th April, 2023.

sj