Telangana High Court
A. Vijay Srirang vs Apsrtc., on 12 April, 2023
Bench: Lalitha Kanneganti
HON'BLE SMT. JUSTICE LALITHA KANNEGANTI M.A.C.M.A No.2920 of 2011 JUDGMENT:
As the matter is settled in Lok Adalat, this appeal is disposed of in terms of the award of the Lok Adalat dated 11.02.2023. No order as to costs. Miscellaneous applications, pending if any, shall stand closed.
LALITHA KANNEGANTI, J April 12, 2023 mar