Telangana High Court
The New India Assurance Company ... vs Wadde Sailoo And Another on 12 April, 2023
Bench: Lalitha Kanneganti
HON'BLE SMT. JUSTICE LALITHA KANNEGANTI M.A.C.M.A No.3340 of 2008 JUDGMENT:
As the matter is settled in Lok Adalat, this appeal is disposed of in terms of the award of the Lok Adalat dated 11.02.2023. No order as to costs. Miscellaneous applications, pending if any, shall stand closed.
LALITHA KANNEGANTI, J April 12, 2023 mar