Telangana High Court
The Ap State Road Transport ... vs Vodela Prabhu Anr on 12 April, 2023
Bench: Lalitha Kanneganti
HON'BLE SMT. JUSTICE LALITHA KANNEGANTI
MA CMA No.2026 of 2012
JUDGMENT:
Learned counsel for the appellant-RTC seeks permission to withdraw the appeal.
Permission is accorded and the appeal is dismissed as withdrawn. No order as to costs.
Miscellaneous petitions, if any pending in this appeal, shall stand dismissed.
_______________________ LALITHA KANNEGANTI, J 12th April, 2023.
sj