THE HON'BLE THE CHIEF JUSTICE UJJAL BHUYAN
AND THE HON'BLE SRI JUSTICE N. TUKARAMJI WRIT APPEAL No.424 of 2023 JUDGMENT: (Per the Hon'ble the Chief Justice Ujjal Bhuyan) Mr. Malugari Sudharshan, learned Government Pleader for Forests appearing for the appellants submits that due to inadvertence, there is non-rejoinder of necessary parties. He seeks leave to withdraw the appeal with liberty to file afresh.
2. Writ Appeal is accordingly dismissed on withdrawal with liberty as prayed for. However, there shall be no order as to costs.
3. As a sequel, miscellaneous applications pending, if any, in this Writ Appeal, shall stand closed.
_______________________ UJJAL BHUYAN, CJ _______________________ N.TUKARAMJI, J Date: 11.04.2023 KL