Telangana High Court
The Ap State Road Transport ... vs Syed Nafees Unnissa 3 Ors on 10 April, 2023
Bench: Namavarapu Rajeshwar Rao
THE HON'BLE SRI JUSTICE NAMAVARAPU RAJESHWAR RAO
M.A.C.M.A NO.1153 OF 2016
JUDGMENT:
Today, when the matter is listed under the caption "for final hearing", learned counsel for the appellant, sought permission of this Court to withdraw the present M.A.C.M.A.
2. Permission is accorded.
3. The M.A.C.M.A. is accordingly dismissed as withdrawn. There shall be no order as to costs.
Miscellaneous Petitions, if any, pending shall stand closed.
__________________________________ NAMAVARAPU RAJESHWAR RAO, J Dated: 10-04-2023 CHS