Telangana High Court
Veerapally Jyothish Naidu vs The State Of Telangana on 10 April, 2023
Bench: G.Radha Rani
THE HON'BLE Dr.JUSTICE G.RADHA RANI
CRIMINAL PETITION No.2191 of 2023
JUDGMENT:
Learned counsel for the petitioner sought permission of this Court to withdraw the Criminal petition.
2. Permission as prayed for, is accorded with liberty to file a fresh application, if any.
3. Accordingly, the Criminal Petition is dismissed as withdrawn.
Miscellaneous petitions, if any pending shall stand closed.
____________________________ Dr.JUSTICE G.RADHA RANI Dt.: 10.04.2023 dgr 2 3 4 THE HON'BLE Dr. JUSTICE G.RADHA RANI CRIMINAL PETITION No.2191 of 2023 10.04.2023 dgr