Telangana High Court
The Ap State Road Transport ... vs Smt.Balguri Neerudi Anasuya 3 Ors on 26 September, 2022
Bench: N.Tukaramji
THE HON'BLE SRI JUSTICE N.TUKARAMJI
MACMA No.537 of 2012
JUDGMENT
The matter was withdrawn b3efore the Lok Adalat and consequent to the withdrawal, Award has been passed by the Lok Adalat.
Accordingly, this MACMA is disposed of in terms of Award passed by the Lok Adalat. No order as to costs.
Consequently, miscellaneous petitions, if any, pending in this appeal shall stand closed.
_________________________ JUSTICE N.TUKARAMJI Date: 26.09.2022 Shr/MNV THE HONOURABLE SRI JUSTICE N.TUKARAMJI MACMA No.537 OF 2012 Date: 26.09.2022 Shr/MNV