Telangana High Court
Pathipaka Sakku Bai vs Bonnumuri Venkata Rao And 4 Others on 26 September, 2022
Bench: N.Tukaramji
THE HON'BLE SRI JUSTICE N.TUKARAMJI
MACMA No.2846 of 2011
JUDGMENT
During the pendency of the appeal, the matter was referred to the Lok Adalat, and the same was settled before the Lok Adalat, vide Award dated 13.08.2022.
Accordingly, the MACMA is disposed of in terms of Lok Adalat Award. No order as to costs.
Consequently, miscellaneous petitions, if any, pending in this appeal shall stand closed.
_________________________ JUSTICE N.TUKARAMJI Date: 26.09.2022 Shr/MNV THE HONOURABLE SRI JUSTICE N.TUKARAMJI MACMA No.2846 OF 2011 Date: 26.09.2022 Shr/MNV