Telangana High Court
Rachakonda Suresh Another vs Rachakonda Viswanandham 6 Others on 20 September, 2022
Bench: G.Anupama Chakravarthy
THE HONOURABLE SRI JUSTICE SAMUDRALA GOVINDARAJULU
SECOND APPEAL NO.293 OF 2013
JUDGMENT:
The appellant's counsel is absent today also in spite of listing the matter under the caption of 'for dismissal'. There is no representation. It appears that the appellants are not interested to pursue this second appeal.
Accordingly, the second appeal is dismissed.
____________________ SAMUDRALA GOVINDARAJULU, J 3rd April,2013.
Dv/Rns