THE HON'BLE THE CHIEF JUSTICE UJJAL BHUYAN
AND THE HON'BLE SRI JUSTICE C.V.BHASKAR REDDY W.A.No. 341 of 2011 JUDGMENT: (Per the Hon'ble the Chief Justice Ujjal Bhuyan) Heard Mr. Venkata Raghu Ramulu, learned Government Pleaded for Transport appearing for the appellants.
Learned Government Pleader fairly submits that the writ appeal has become infructuous.
In view of above, the writ appeal is dismissed as infructuous. No costs.
As a sequel, miscellaneous petitions, pending if any, stand dismissed.
__________________ UJJAL BHUYAN, CJ _______________________ C.V.BHASKAR REDDY, J Date: 15.09.2022 LUR