THE HON'BLE THE CHIEF JUSTICE UJJAL BHUYAN
AND THE HON'BLE SRI JUSTICE C.V.BHASKAR REDDY W.A.No. 355 of 2011 JUDGMENT: (Per the Hon'ble the Chief Justice Ujjal Bhuyan) None appears for the parties. We have perused the order dated 15.04.2011 passed by the learned Single Judge in W.P.No.21758 of 2010. The said writ petition was heard along with several other writ petitions. Writ Appeals arising out of those writ petitions have been dismissed as infructuous by separate orders passed today.
Consequently, this writ appeal is also dismissed as infructuous. No costs.
As a sequel, miscellaneous petitions, pending if any, stand dismissed.
__________________ UJJAL BHUYAN, CJ _______________________ C.V.BHASKAR REDDY, J Date: 15.09.2022 LUR ::2::