Telangana High Court
United India Ins Co Ltd, Hyderabad vs T Vanaja, Warangal Dist 4 Others on 15 September, 2022
Bench: A.Santhosh Reddy
HONOURABLE SRI JUSTICE A.SANTHOSH REDDY MACMA.No.69 of 2016 JUDGMENT:
Learned counsel for the appellant seeks permission of this Court to withdraw the appeal. Permission is accorded.
Accordingly, this appeal is dismissed as_ withdrawn.
Pending miscellaneous applications, if any, shall stand closed.
A.SANTHOSH REDDY,J 15.09.2022 Nvl