M/S. Reliance General Insurance ... vs A.Rama Ramadevi W/O A.Sambaji Rao

Citation : 2022 Latest Caselaw 4464 Tel
Judgement Date : 7 September, 2022

Telangana High Court
M/S. Reliance General Insurance ... vs A.Rama Ramadevi W/O A.Sambaji Rao on 7 September, 2022
Bench: A.Santhosh Reddy
      HONOURABLE SRI JUSTICE A.SANTHOSH REDDY

                   MACMA.No.3274 of 2017

JUDGMENT:

This appeal is preferred by the appellant-Insurance Company and the matter was referred to the Lok-Adalat on 13.08.2022 and award was passed.

In terms of the award passed before Lok-Adalat, this appeal is disposed of. Pending miscellaneous applications, if any, shall stand closed.

__________________________ A.SANTHOSH REDDY,J 07.09.2022 Nvl -2-