Telangana High Court
Vangara Sammaiah vs Mohd. Saheb Ali Another on 7 September, 2022
Bench: A.Santhosh Reddy
HONOURABLE SRI JUSTICE A.SANTHOSH REDDY
MACMA.No.1115 of 2016
JUDGMENT:
None represented the appellant inspite of listing of matter under the caption "for dismissal" for two times. It appears that the appellant is not interested to prosecute the matter.
Accordingly, the appeal is dismissed for non-prosecution. Pending miscellaneous applications, if any, shall stand closed.
__________________________ A.SANTHOSH REDDY,J 07.09.2022 Nvl -2-