Telangana High Court
Nizams Insitute Of Medical ... vs Dr. Pavan Kumar Rao Navva, Hyd 2 ... on 5 September, 2022
Bench: Ujjal Bhuyan, C.V. Bhaskar Reddy
THE HON'BLE THE CHIEF JUSTICE UJJAL BHUYAN
AND
THE HON'BLE SRI JUSTICE C.V.BHASKAR REDDY
WRIT APPEAL Nos.850, 852, 853 and 854 of 2010
COMMON JUDGMENT: (Per the Hon'ble the Chief Justice Ujjal Bhuyan)
Heard Mr. G.Anandam, learned counsel for the
appellant.
2. Learned counsel for the appellant submits that the
writ appeals have become infructuous.
3. In view of the above, writ appeals are dismissed as
infructuous.
Miscellaneous applications pending, if any, shall
stand closed. However, there shall be no order as to costs.
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UJJAL BHUYAN, CJ
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C.V.BHASKAR REDDY, J
05.09.2022
vs