Telangana High Court
New India Assurance Company Ltd., ... vs Ms. Kalkonda Shalini, Hyd. 2 ... on 31 October, 2022
Bench: G.Anupama Chakravarthy
THE HON'BLE SMT JUSTICE G.ANUPAMA CHAKRAVARTHY
M.A.C.M.A.No.2001 of 2010
JUDGMENT:
This appeal preferred by the appellant/Insurance Company, was referred to the Lok-Adalat on 12.03.2022 and an award was passed.
Therefore, this appeal is disposed of in terms of the award dated 12.03.2022 passed in the Lok-Adalat.
Pending miscellaneous applications, if any, shall stand closed.
__________________________________ G.ANUPAMA CHAKRAVARTHY, J Date: 31.10.2022 SSM/LK