The New India Assurance Co. Ltd., vs Bikkasani Venkataiah Another

Citation : 2022 Latest Caselaw 5396 Tel
Judgement Date : 27 October, 2022

Telangana High Court
The New India Assurance Co. Ltd., vs Bikkasani Venkataiah Another on 27 October, 2022
Bench: G.Anupama Chakravarthy
THE HON'BLE SMT JUSTICE G.ANUPAMA CHAKRAVARTHY
                M.A.C.M.A.No.2442 of 2012
JUDGMENT:

This appeal preferred by the appellant/Insurance Company, was referred to the Lok-Adalat on 13.08.2022 and an award was passed.

Therefore, this appeal is disposed of in terms of the award dated 13.08.2022 passed in the Lok-Adalat.

Pending miscellaneous applications, if any, shall stand closed.

__________________________________ G.ANUPAMA CHAKRAVARTHY, J Date: 27.10.2022 KRR/LK