Telangana High Court
The National Insurance Company ... vs Karnekanti Pochamma, on 26 October, 2022
Bench: G.Anupama Chakravarthy
THE HON'BLE SMT JUSTICE G.ANUPAMA CHAKRAVARTHY
M.A.C.M.A.No.3100 of 2011
JUDGMENT:
This appeal preferred by the appellants/Insurance Company, was referred to the Lok-Adalat on 26.06.2022 and an award was passed.
Therefore, this appeal is disposed of in terms of the award dated 26.06.2022 passed in the Lok-Adalat.
Pending miscellaneous applications, if any, shall stand closed.
__________________________________ G.ANUPAMA CHAKRAVARTHY, J Date: 26.10.2022 KRR/LK