THE HON'BLE SRI JUSTICE T. VINOD KUMAR
AND THE HON'BLE SRI JUSTICE PULLA KARTHIK OSA No.9 of 2015 JUDGMENT:(per Hon'ble Sri Justice T.Vinod Kumar) Learned counsel for the appellant seeks permission of the Court to withdraw the OSA, since C.P.No.109 of 2014, from which the present OSA arises, itself is withdrawn.
2. Granting permission as sought for, the OSA is dismissed as withdrawn. Pending miscellaneous petitions, if any, shall stand closed in the light of this final order. No order as to costs.
__________________ T. VINOD KUMAR, J Date:20.10.2022 _________________ PULLA KARTHIK, J GJ 2 THE HON'BLE SRI JUSTICE T. VINOD KUMAR AND THE HON'BLE SRI JUSTICE PULLA KARTHIK OSA No.9 of 2015 (per Hon'ble Sri Justice T.Vinod Kumar) 20.10.2022 GJ