THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI
AND
THE HON'BLE SRI JUSTICE NAMAVARAPU RAJESHWAR RAO
Writ Petition No.41114 of 2022
ORDER : (Per Hon'ble Justice Abhinand Kumar Shavili)
When the matter is taken up for hearing, learned
counsel for the petitioners submitted that the issue raised
in the present Writ Petition is squarely covered by a
judgment passed by this Court in Writ Petition No.37114 of
2022 and batch which was disposed of vide order dated
28.11.2022
.
2. In view of above, by following the orders passed by this Court in Writ Petition No.37114 of 2022 and batch, dated 28.11.2022, the present Writ Petition also deserves to be disposed of on similar lines.
3. Accordingly, the Writ Petition is disposed of as above. No costs.
::2:: AKS,J & RRN,J
wp_41114_2022
4. As a sequel, miscellaneous applications pending if any in this Writ Petition, shall stand closed.
__________________________________ ABHINAND KUMAR SHAVILI, J _____________________________________ NAMAVARAPU RAJESHWAR RAO, J Date : 30.11.2022 Note : The Registry is directed to annex copy of the order dated 28.11.2022 passed in Writ Petition No.37114 of 2022 and batch to the present Writ Petition.
B/o.
Ndr