Telangana High Court
Rapolu Rangaiah vs Rapolu Ramalingam on 28 November, 2022
Bench: A.Santhosh Reddy
HONOURABLE SRI JUSTICE A.SANTHOSH REDDY
S.A.No.323 of 2017
JUDGMENT:
None represented the appellant, in spite of listing the matter under the caption "for dismissal".
2. Hence, it appears that the appellant is not interested in prosecuting the matter.
3. Accordingly, the second appeal is dismissed for non-prosecution.
4. Miscellaneous petitions pending, if any, shall stand closed. There shall be no order as to costs.
_______________________________ JUSTICE A.SANTHOSH REDDY Date: 28.11.2022 Yvk