THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER
AND THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA CIVIL MISCELLANEOUS APPEAL No.350 of 2015 JUDGMENT: (Per the Hon'ble Dr.SA,J) Though the appeal is filed in the year 2015, there was no representation for the appellants on several occasions. It appears that the appellants have no interest to pursue the matter.
2. Under these circumstances, the Civil Miscellaneous Appeal is dismissed for default.
Miscellaneous petitions pending, if any, shall stand closed. There shall be no order as to costs.
______________________ Dr. SHAMEEM AKTHER, J ______________________ NAGESH BHEEMAPAKA, J Date: 24.11.2022 ssp