THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER
AND THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA CIVIL MISCELLANEOUS APPEAL No.354 of 2012 JUDGMENT: (Per Hon'ble Dr.SA,J) Heard. Perused the record.
2. Sri.P.Roy Reddy, learned counsel for the appellant would submit that the cause in this appeal does not survive for adjudication.
3. Taking on record the said submission, this civil miscellaneous appeal is dismissed as infructuous.
Miscellaneous petitions, if any, pending in this civil miscellaneous appeal, shall stand closed. There shall be no order as to costs.
______________________ Dr. SHAMEEM AKTHER, J ______________________ NAGESH BHEEMAPAKA, J 24th November, 2022 PSA / MD