Telangana High Court
The New India Assurance Co.Ltd vs T.Ramulu Another on 21 November, 2022
Bench: A.Venkateshwara Reddy
THE HON'BLE SRI JUSTICE A.VENKATESHWARA REDDY
CIVIL MISCELLANEOUS APPEAL No.728 of 2014
JUDGMENT:
Perused the award dated 13.08.2022 passed by the Lok Adalat convened by the High Court Legal Services Committee, wherein the matter is settled in terms of compromise. As per the terms of compromise, the Insurance Company has agreed to withdraw the appeal. Having regard to the terms of compromise, this Civil Miscellaneous Appeal is disposed of as withdrawn. Miscellaneous applications, if any pending, shall stands closed. In the circumstances of the case, there shall be no order as to the costs.
________________________________ A.VENKATESHWARA REDDY, J 21-11-2022 SA