Telangana High Court
Smt.G.Bhagyalaxmi And Another, ... vs Smt.G.Satyamma And Another, East ... on 17 November, 2022
Bench: M.Laxman
THE HON'BLE SRI JUSTICE M.LAXMAN
CITY CIVIL COURT APPEAL No. 80 of 2009
JUDGMENT:
1. The learned counsel for the appellants filed a memo seeking withdrawal of this appeal.
2. Recording the memo filed by the learned counsel for the appellants, this City Civil Court Appeal is dismissed as withdrawn. No costs. As a sequel, miscellaneous petitions, if any, stands closed.
______________________ JUSTICE M.LAXMAN 17.11.2022 Dua 2 THE HON'BLE SRI JUSTICE M.LAXMAN CITY CIVIL COURT APPEAL No. 80 of 2009 17.11.2022 Dua