THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER
AND THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA CIVIL MISCELLANEOUS APPEAL No.784 OF 2007 JUDGMENT: (Per Hon'ble Dr.SA,J) Despite listing the matter under the caption 'for orders', there is no representation for both sides.
2. The appeal is of the year 2007. The subject Suit is of the year 1998. It appears that the appellants have no interest to pursue the appeal.
3. Under these circumstances, this appeal is dismissed for default.
Miscellaneous Petitions, if any, pending in this appeal shall stand closed. There shall be no order as to costs.
_______________________ Dr. SHAMEEM AKTHER, J _______________________ NAGESH BHEEMAPAKA, J Date: 11.11.2022 MD