THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER
AND THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA CIVIL MISCELLANEOUS APPEAL No.691 OF 2019 JUDGMENT: (Per Hon'ble Dr.SA,J) Heard the learned counsel for the appellant and perused the record.
2. Learned counsel for the appellant filed a letter, dated 09.11.2022, before the Registry seeking permission of this Court to withdraw the appeal. Learned counsel for the appellant reiterated the contents of the aforesaid letter, dated 09.11.2022.
3. Permission is accorded.
4. Accordingly, the appeal is dismissed as withdrawn.
Miscellaneous Petitions, if any, pending in this appeal shall stand closed. There shall be no order as to costs.
_______________________ Dr. SHAMEEM AKTHER, J _______________________ NAGESH BHEEMAPAKA, J Date: 11.11.2022 MD