THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER
AND THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA M.A.C.M.A. No.1182 of 2017 JUDGMENT: (Per Hon'ble Dr.SA,J) Heard both sides and perused the record. On 26.06.2022, this matter was settled before the Lok Adalat and an Award was passed by the High Court Legal Services Committee for the State of Telangana, Hyderabad. This appeal is, accordingly, disposed of in terms of the said Award dated 26.06.2022. The Registry is directed to annex a copy of the Award to this judgment.
Miscellaneous Petitions, if any, pending in this appeal, shall stand closed. No order as to costs.
___________________ Dr. SHAMEEM AKTHER, J ___________________ NAGESH BHEEMAPAKA,J Date: 08th November, 2022 SCS