HONOURABLE SRI JUSTICE P.NAVEEN RAO
AND
HONOURABLE SRI JUSTICE J.SREENIVAS RAO
CITY CIVIL COURT APPEAL NOS.56 & 58 of 2020
AND
CIVIL REVISION PETITION NO.319 OF 2021
Date: 03.11.2022
CCCA No.56 of 2020:
Between:
Smt. Waheeda Sultana, w/o.M.A.Wahab,
Aged about 70 years, occu: Household,
r/o.Part of H.No.16-2-51, Akber Bagh,
Malakpet, Hyderabad
..... Appellant/
defendant
and
Mohd. Ameeruddin, s/o. late Mohd.Moinuddin,
Aged about 59 years, occu: Business,
r/o.Part of H.No.16-2-51, Akberbagh, Hyderabad.
..... Respondent/
Plaintiff This Court made the following:
HONOURABLE SRI JUSTICE P.NAVEEN RAO AND HONOURABLE SRI JUSTICE J.SREENIVAS RAO CITY CIVIL COURT APPEAL NOs.56 & 58 of 2020 AND CIVIL REVISION PETITION NO.319 OF 2021 COMMON JUDGMENT: (per Hon'ble Sri. Justice P.Naveen Rao) Learned counsel appearing for parties inform the Court that issue was resolved out of the Court and, therefore, seeks to withdraw the Appeals and Revision Petition.
Recording the same, City Civil Court Appeal Nos.56 and 58 of 2020 and Civil Revision Petition No.319 of 2021 are dismissed as withdrawn. Pending miscellaneous applications if any shall stand closed.
_______________________ P.NAVEEN RAO, J _______________________ J.SREENIVAS RAO, J Date: 03.11.2022 Kkm HONOURABLE SRI JUSTICE P.NAVEEN RAO & HONOURABLE SRI JUSTICE J.SREENIVAS RAO CITY CIVIL COURT APPEAL NOs.56 & 58 of 2020 AND CIVIL REVISION PETITION NO.319 OF 2021 Date: 03.11.2022 Kkm