THE HON'BLE SMT. JUSTICE P. SREE SUDHA
A.S.No.23 of 2000
JUDGMENT
When the matter is taken up for hearing, there is no representation for the appellants.
On 20.10.2021 and 13.10.2022, there is no representation for the appellants and therefore, the matter was directed to be listed under the caption 'for dismissal'. Today also, there is no representation for the appellants. Therefore, this Court is of the considered view that that the appellants are not interested to pursue the litigation.
Hence, the Appeal is dismissed for non- prosecution. No costs.
Pending miscellaneous applications, if any, shall stand closed.
____________________ P. SREE SUDHA, J Date: 01.11.2022 rev/prv