HON'BLE SRI JUSTICE A.RAJASHEKER REDDY
AND
HON'BLE SRI JUSTICE M.LAXMAN
LAAS.Nos.353, 354 and 355 of 2016
COMMON JUDGMENT: (per Justice A.Rajasheker Reddy)
These three appeals are filed by the Union of India
challenging the common Order and Decree dt.03.09.2015 passed
in OP.Nos.30, 31 and 29 of 2012, respectively, on the file of the
Court of Senior Civil Judge, Gadwal, wherein and whereby the
Reference Court has enhanced the compensation from
Rs.17,000/- per acre to Rs.354/- per square yard.
Heard learned counsel for both the parties.
The Reference Court, basing on the order passed in
OP.No.23/2010, enhanced the market value of the subject lands
from Rs.17,000/- per acre to Rs.354/- per square yard vide order
dt.03.09.2015 in OP.Nos.30, 31 and 29 of 2012, which is under
challenge.
A perusal of the Judgment and Decree dt.09.11.2012 in
OP.No.23 of 2010 covers the issue in the present appeals. The
acquired lands in the present appeals and the acquired lands in
OP.No.23 of 2010 arising out of same notification and pertaining
to same village; and that the reference Court in OP.No.23/2010
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fixed the market rate @ Rs.354/- per square yard by order
dt.09.11.2012. Since the subject lands in the present appeals are
arising out of the same notification and same village of OP.No.23
of 2010, the respondents/claimants are also entitled for the said
amount and in the present appeals also. Further, it is also not disputed that the said order dt.09.11.2012 in OP.No.23 of 2010 was complied with by the respondent therein by paying amounts to the claimant and it has also become final without being challenged.
In view of the aforesaid facts and circumstances, we are of the opinion that the present appeals filed by the Union of India are liable to be dismissed.
Accordingly, the appeals are dismissed. No order as to costs.
As a sequel thereto, miscellaneous applications, if any pending, shall stand closed.
____________________________ A.RAJASHEKER REDDY, J ________________ M.LAXMAN, J 16.03.2022 tk 3 HON'BLE SRI JUSTICE A.RAJASHEKER REDDY AND HON'BLE SRI JUSTICE M.LAXMAN LAAS.Nos.353, 354 and 355 of 2016 Date: 16.03.2022 tk